Karnataka High Court
Dr S K Radhakrishnan vs State Of Karnataka on 12 July, 2019
Author: P.S.Dinesh Kumar
Bench: P.S. Dinesh Kumar
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 12TH DAY OF JULY 2019
BEFORE
THE HON'BLE MR. JUSTICE P.S. DINESH KUMAR
CRIMINAL PETITION NO.9056/2018
BETWEEN:
1. DR. S K RADHAKRISHNAN
S/O SRI. K.RAMANUJAM
AGED ABOUT 62 YEARS,
CHAIRMAN & MANAGING DIRECTOR
M/S ENZON ENERGY
199, G.V.RESIDENCY
SOWRIPALAYAM, COIMBATORE
TAMIL NADU-641 028
2. SRI N. KRISHNA KUMAR
S/O NARAYANA SWAMY
AGED ABOUT 59 YEARS,
DIRECTOR
EZON ENERGY SOLUTIONS (P) LIMITED
LAKSHMI R.H. 68,
SOBA TUEQUOISE
HARISREE GARDENS
SU COIMBATORE
TAMIL NADU-641 028
3. SRI ARUCHAMY BALASUBRAMANI
AGED ABOUT 41 YEARS,
PROPRIETOR
SUCCESS ELECTRICAL ENGINEERS
OLD NO.2 SRISAKTHI ILLAM
BHAVATHI NAGAR,
2
TIRUMALAYAMPALAYAM POST 641105
COIMBATORE, TAMIL NADU.
4. NILGIRIS SOLAR ENERGY (P) LIMITED
NO.83, VASAVANICKEN PATTI
KODAMPATTI POST G U THRIUPUR
TAMIL NADU
REPRESENTED BY ITS DIRECTOR
DR S K RADHAKRISHNAN.
... PETITIONERS
(By Sri. SANJAY KRISHNA.V, ADVOCATE)
AND
1. STATE OF KARNATAKA
REPRESENTED BY HEBBAL POLICE STATION
MYSORE KARNATAKA
2. MR STEPHEN G MORTIS
S/O.VICTOR MARTIS
AGED ABOUT 50 YEARS,
DIRECTOR
M/S SPECIALIZED PROCESS
INNOVATION PRIVATE LIMITED
NO.317 (P)-318
HEBBAL INDUSTRIAL AREA
MYSURU-570 016.
... RESPONDENTS
(By SMT.K.P.YASHODHA, HCGP FOR R-1)
THIS CRL.PETITION IS FILED U/S.482 CR.P.C
PRAYING TO QUASH THE FIR IN CRIME NO.74/2018
DATED 20.09.2018 REGISTERED BY THE HEBBAL POLICE
STATION, NARASIMHARAJA SUB DIVISION, MYSORE, THE
1ST RESPONDENT POLICE FILED BEFORE THE
ADDITIONAL CIVIL JUDGE (SR.DN) AND CHIEF JUDICIAL
3
MAGISTRATE COURT, JLB ROAD, MYSORE CITY, UNDER
ANNEXURE-A.
THIS PETITION COMING ON FOR ORDERS THIS DAY,
THE COURT MADE THE FOLLOWING:-
ORDER
Sri. Sanjay Krishna.V, learned advocate for the petitioners has filed a memo of even date seeking leave of this Court to withdraw the petition.
2. Memo is placed on record. The petition is accordingly dismissed as withdrawn.
No costs.
Sd/-
JUDGE ln.