Rajasthan High Court - Jodhpur
Gajanand Chanwariya vs State Of Rajasthan on 6 August, 2019
Bench: S. Ravindra Bhat, Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 812/2019
Gajanand Chanwariya
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : None present.
HON'BLE THE CHIEF JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 06/08/2019 Await judgment of D.B. Civil Special Appeal (Writ) No. 1733/2018 (Virendra Kumar vs. State) & Other connected appeals.
List on 14/08/2019.
(VINIT KUMAR MATHUR),J (S. RAVINDRA BHAT),CJ 8-AnilSingh/SanjayS/-
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