Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Assam - Subsection Section 28(10) in The Assam Agricultural Income-Tax Act, 1939 (10)Section 5 of the Indian Limitation Act, 1963 shall apply to an application to the High court under this Section.
