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State of Maharashtra - Section

Section 14 in Maharashtra Real Estate Regulatory Authority, Chairperson, Members Officers and other Employees (Appointment and Service Conditions) Rules, 2017

14. Categories of officers and employees of the Authority and pay scales.

- The officers and employees required in the office of the Authority shall be recommended by the Authority for the consideration of the State Government which may be approved with or without modifications, as the case may be, by the State Government. Their appointments shall be in accordance with the regulations of the Authority, as approved by the State Government.