Section 2(1)(d) in The Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000
(d)"Assistant Profession Tax Officer" means [the Assistant Sales Tax Officer appointed under the Orissa Value Added Tax Act, 2004] [Substituted vide O.G.E. No. 1579 dated 24.10.2009.];(dd)[ "Deputy Commissioner of Profession Tax" means the Deputy Commissioner of Sales Tax appointed under the Orissa Value Added Tax Act, 2004] [Inserted vide O.G.E. No. 1579 dated 24.10.2009.];