Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 133] [Entire Act] State of West Bengal - Subsection Section 133(f) in The Howrah Improvement Act, 1956 (f)meeting such proportion of the cost of management as the Board may, with the sanction of the State Government, prescribe in this behalf; and