Bombay High Court
Ivf Craaft India Private Limited And 2 ... vs Phoenix Arc Private Limited on 26 February, 2019
Bench: A.A. Sayed, Riyaz I. Chagla
k 1/1 9 wpl 586.19 os.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.586 OF 2019
...
M/s IVF Craaft India Pvt. Ltd. & Ors. ....Petitioners
V/S
Phoenix ARC Pvt. Ltd. ....Respondent
...
Mr. Bharat L. Gandhi I/b Mr. Swapnil Newaskar for the Petitioners.
Mr. Charles De souza a/w Ms. Anusa Cheema, Ms. Sakshi Bhalla for the
Respondent.
...
CORAM : A.A. SAYED &
RIYAZ I. CHAGLA, JJ.
DATE : 26 FEBRUARY 2019
ORDER:
On the request of learned Counsel for the Petitioners, the Petition is allowed to be withdrawn and to stand disposed of.
(RIYAZ I. CHAGLA, J.) (A.A. SAYED, J.) katkam 1/1 ::: Uploaded on - 28/02/2019 ::: Downloaded on - 21/03/2019 18:33:01 :::