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Bombay High Court

Ivf Craaft India Private Limited And 2 ... vs Phoenix Arc Private Limited on 26 February, 2019

Bench: A.A. Sayed, Riyaz I. Chagla

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                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                                   WRIT PETITION (L) NO.586 OF 2019
                                                  ...

         M/s IVF Craaft India Pvt. Ltd. & Ors.                          ....Petitioners
               V/S
         Phoenix ARC Pvt. Ltd.                                          ....Respondent
                                                  ...

         Mr. Bharat L. Gandhi I/b Mr. Swapnil Newaskar for the Petitioners.
         Mr. Charles De souza a/w Ms. Anusa Cheema, Ms. Sakshi Bhalla for the
         Respondent.
                                              ...

                                                  CORAM : A.A. SAYED &
                                                          RIYAZ I. CHAGLA, JJ.
                                                  DATE : 26 FEBRUARY 2019


         ORDER:

On the request of learned Counsel for the Petitioners, the Petition is allowed to be withdrawn and to stand disposed of.

(RIYAZ I. CHAGLA, J.) (A.A. SAYED, J.) katkam 1/1 ::: Uploaded on - 28/02/2019 ::: Downloaded on - 21/03/2019 18:33:01 :::