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[Cites 0, Cited by 37] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Competition Act, 2002

(c)"cartel" includes an association of producers, sellers, distributors, traders or service providers who, by agreement amongst themselves, limit, control or attempt to control the production, distribution, sale or price of, or, trade in goods or provision of services;