Patna High Court - Orders
Sudisht Narayan Jha vs The Union Of India & Ors on 26 August, 2013
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4640 of 2008
======================================================
Sudisht Narayan Jha
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Asim Jha
Mr. Kripa Nand Jha
Mr. Yogendra Kumar
For the Respondent/s : Mr. J.P.Karn
======================================================
CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
ORAL ORDER
---------------------
6 26-08-2013In presence of Sri Harendra Prasad Singh, learned counsel appearing on behalf of Respondents/Bharat Sanchar Nigam Ltd., a prayer was made on behalf of the petitioner for granting further time.
As prayed, put up this case after one week.
(Rakesh Kumar, J) NKS/-