Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 37 in The Orissa Ayurvedic Medicine Rules, 1960

37.

A register of contingent expenditure shall be maintained in the form prescribed for the purpose in the Civil Account Code. The headings of the form may be slightly altered according to the needs of the Council. The rules of the Civil Account Code shall mutatis mutandis, be observed in the maintenance of the contingent register.