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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(4) in Orissa Education Act, 1969

(4)If any educational agency or the managing committee or the governing body or the Secretary of an aided educational institution acts in contravention of sub-section (1) or of an order passed under sub-section (2), the State Government may withhold the grant of aid.