Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Punjab-Haryana High Court

Puja Jhamb vs State Of Punjab And Ors on 7 May, 2019

Author: Rajan Gupta

Bench: Rajan Gupta

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                              CWP No.26903 of 2017
                                  DATE OF DECISION : 7th MAY, 2019

Puja Jhamb
                                                             .... Petitioner
                                    Versus

State of Punjab and others
                                                           .... Respondents

BEFORE : HON'BLE MR. JUSTICE RAJAN GUPTA
                                     ****
Present :    Mr. Kamal Narula, Advocate for the petitioner.

             Mr. Sanjeev Ghai, Advocate for respondent No.4.

                                     ****
RAJAN GUPTA, J. (Oral)

Learned counsel for the petitioner submits that the petition has been rendered infructuous.

Dismissed as such.



7th MAY, 2019                                         (RAJAN GUPTA)
'raj'                                                     JUDGE

        Whether speaking/reasoned:              Yes         No
        Whether Reportable:                     Yes         No




                                1 of 1
             ::: Downloaded on - 12-05-2019 22:27:23 :::