Punjab-Haryana High Court
Puja Jhamb vs State Of Punjab And Ors on 7 May, 2019
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.26903 of 2017
DATE OF DECISION : 7th MAY, 2019
Puja Jhamb
.... Petitioner
Versus
State of Punjab and others
.... Respondents
BEFORE : HON'BLE MR. JUSTICE RAJAN GUPTA
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Present : Mr. Kamal Narula, Advocate for the petitioner.
Mr. Sanjeev Ghai, Advocate for respondent No.4.
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RAJAN GUPTA, J. (Oral)
Learned counsel for the petitioner submits that the petition has been rendered infructuous.
Dismissed as such.
7th MAY, 2019 (RAJAN GUPTA)
'raj' JUDGE
Whether speaking/reasoned: Yes No
Whether Reportable: Yes No
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