Section 22F(1)(b) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

[Cites 0, Cited by 0] [Section 22F(1)] [Section 22F] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22F(1)(b) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(b)has been recommended by the selection committee constituted under sub-section (2) or sub-section (3), as the case may be, of the said Section and approved by the Director;

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State of Uttar Pradesh - Subsection

Section 22F(1)(b) in The U.P. Pravidhik Shiksha Adhiniyam, 1962