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Himachal Pradesh High Court

Ranvir Singh vs . State Of H.P. And Others on 16 November, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

.

Ranvir Singh Vs. State of H.P. and others CWP No.2221 of 2020 16.11.2022 Present: Mr. Ashish Jamalta, Advocate, for the petitioner.

Mr. Sumesh Raj, Mr. Dinesh Thakur, Additional Advocates General, with Mr. Amit Kumar Dhumal, Deputy Advocate General, for respondents No.1 and 2­State.

Mr. Ajay Sharma, Advocate, vice Mr. Peeyush Verma, Advocate, for respondent No.3.

None for respondent No.4.

The Court stands informed that order of liquidation of the Cooperative Society has been stayed by the Secretary (Cooperative Society) to the Government of Himachal Pradesh. On the request of learned counsel for the petitioner, list in the month of March, 2023.

(Ajay Mohan Goel) Judge November 16, 2022 (Rishi) ::: Downloaded on - 16/11/2022 20:35:47 :::CIS