Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Tripura - Subsection

Section 88(1)(a) in Tripura Value Added Tax Act, 2004

(a)on the amount of tax actually paid on the purchase of goods held as stock if it is ascertainable from the records of the dealer or,