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[Cites 0, Cited by 0] [Section 236(1)] [Section 236] [Entire Act]

State of Bihar - Subsection

Section 236(1)(b) in The Bihar Municipal Act, 2007

(b)in relation to any land or any structure including building as aforesaid, such land or structure including building as the Municipality may think expedient, outside the regular line or projected regular line of the public street as aforesaid, and