Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Goa - Subsection Section 31(3) in Goa Prisons Rules, 2006 (3)(i)be in charge of the jail and all officers will be subordinate to him;(ii)generally supervise over security and custody arrangements of prisons and prisoners;
