Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 364 in The Assam Excise Rules, 2016 364. Disposal of things confiscated other than intoxicants. - When the article confiscated under Section 74 (c) or (d) of the Act is not an intoxicant, it shall be disposed of as follows:
