The Manager Karnataka Housing Board vs The Land Acquisition Officer on 19 January, 2011

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Karnataka High Court

The Manager Karnataka Housing Board vs The Land Acquisition Officer on 19 January, 2011

Bench: N.K.Patil, A.N.Venugopala Gowda

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Karnataka High Court

The Manager Karnataka Housing Board vs The Land Acquisition Officer on 19 January, 2011

Bench: N.K.Patil, A.N.Venugopala Gowda