Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(8) in The U.P. Secondary Education Services Selection Board Rules, 1998

(8)Within ten days of the receipt of the list referred to in sub-rule (7), the Joint Director shall send the list to Inspector and the Management of the institution concerned.