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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(c) in The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

(c)not be liable to retirement by rotation and shall not be taken into account for computing the number of directors liable to such retirement.