Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(3) in Shatabdi Anna Kalash Yojana Rules, 2011 (3)The Funds shall be audited annually by the Audit wing of the Finance Department and report shall be submitted to the concerned offices and Department of Finance of the State Government.
