Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Goa - Subsection Section 1(2) in The Goa Civil Courts Act, 1965 (2)It extends to the whole of the [State of Goa] [Substituted for the words 'the Union Territory of Goa, Daman and Diu' by Amendment Goa Act 22 of 2009.].
