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Union of India - Section

Section 4 in The Railway Passengers (Cancellation of Ticket and Refund of Fare) Rules, 2015

4. Levy of clerkage.

- Subject to the other provisions of these rules, the station master shall levy a clerkage charge per passenger for cancellation of unreserved, wait-listed and RAC tickets at the rate of rupees thirty for second class unreserved ticket and rupees sixty for second class reserved ticket and other classes.