Section 9(2)(b) in Bihar Government Servant's Conduct Rules, 1976

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2)(b) in Bihar Government Servant's Conduct Rules, 1976

(b)participate in a radio or contribute or write a letter to a newspaper or periodical, either in his own name or anonymously or in the name of any other person:

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State of Bihar - Subsection

Section 9(2)(b) in Bihar Government Servant's Conduct Rules, 1976