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State of Karnataka - Section

Section 7 in The Karnataka Koragas (Prohibition Of Ajalu Practice) Act, 2000

7. Repeal and savings.-

(1)The Karnataka Koragas (Prohibition of Ajalu practice) Ordinance, 2000 (Karnataka Ordinance No.7 of 2000) is hereby repealed.
(2)Notwithstanding such repeal anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.