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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Sikkim - Subsection

Section 27(7) in Sikkim Co-Operative Societies Act, 1955

(7)no land shall vest' in such a society by reason of the provisions of the section unless it is owned by the society or has been Leased' to the society and, if the society holds the land by lease or contract the land shall vest in the society only during pendency of the lease or contract.