Bombay High Court
Antrix Hygeine Limited vs Ecolab Exports Gmbh And Ors on 8 October, 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
APPEAL FROM ORDER STAMP NO. 15665 OF 2017
Antrix Hygeine Limited ....Appellant
V/S
Ecolab Exports Gmbh And Ors ....Respondent
Mrs. Akanksha Agrawal i/by Sonali Kochar For Appellant Mr. Yohan Limatwulla i/by Sagar Associates For Res. No. 1 to
3.
CORAM : SMT. DR. SHALINI PHANSALKAR-JOSHI, J
DATE : 8th October, 2018
P.C. :
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