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Bombay High Court

Antrix Hygeine Limited vs Ecolab Exports Gmbh And Ors on 8 October, 2018

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

    APPEAL FROM ORDER STAMP NO. 15665 OF 2017

 Antrix Hygeine Limited                              ....Appellant
            V/S
 Ecolab Exports Gmbh And Ors                      ....Respondent

Mrs. Akanksha Agrawal i/by Sonali Kochar For Appellant Mr. Yohan Limatwulla i/by Sagar Associates For Res. No. 1 to

3.


      CORAM :      SMT. DR. SHALINI PHANSALKAR-JOSHI, J
      DATE :       8th October, 2018
 P.C. :

By consent Stand Over to 22/10/2018 at 3.00 p.m. ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 09/10/2018 ::: Downloaded on - 10/10/2018 01:23:24 :::