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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(1) in Assam Khadi and Village Industries Board Act, 1955

(1)The Board may enter into and perform all such contracts as it may consider necessary or expedient for carrying out any of the purposes of this Act.[[***] [Substituted by Act No. 23 of 1956, dated 29.11.1956.]