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State of Madhya Pradesh - Section

Section 35 in Madhya Pradesh Prakoshtha Swamitva Rules, 2019

35. President. - The president shall be the Chief Executive Officer of the Association. He shall preside over all meetings of the Association and of the Board. He shall have all the general powers and duties which are usually vested in the office of the President of an Association, including the power to appoint committees from among the owners from, time to time.