Section 212 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
212. Cleaning filthy land.
- Should any land be in filthy or unwholesome state the Zila Panchayat may, by notice, require the owner thereof to cleanse, or otherwise put in a proper state, the land and thereafter to keep the same in a clean and proper state.
