Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Assam - Subsection Section 50(a) in The Assam Excise Act, 2000 (a)to give immediate information to an Excise Officer of all branches or any of the provisions of this Act which may come to his knowledge, and
