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[Cites 0, Cited by 0] [Section 168(7)] [Section 168] [Entire Act]

State of West Bengal - Subsection

Section 168(7)(c) in West Bengal Municipal (Building) Rules, 2007

(c)There shall be adequately designed RCC lintel bands in all external and internal brick and stone masonry walls at vertical intervals not more than 0.9 metre. These shall be continuous and connected to each other at the same level in the case of all load bearing walls and tied to the columns in case of RCC framed structures.