Section 258(2)(a) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 258(2)] [Section 258] [Entire Act]

Union of India - Subsection

Section 258(2)(a) in The Income Tax Act, 2025

(a)on an application made by such person to the aforesaid authorities in the prescribed form and on being satisfied that it is in the public interest so to do; and

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Union of India - Subsection

Section 258(2)(a) in The Income Tax Act, 2025