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State of Mizoram - Section

Section 143 in Mizoram Police Act, 2011

143. Prosecution for offences under other laws.

- Subject to the provisions contained in Section 300 of the Code of Criminal Procedure, 1973 (Act No 2 of 1974), nothing in this Act shall be construed as preventing any person from being prosecuted and punished under any other law for anything made punishable by this Act.