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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(m) in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004

(m)"Forum" means 'forum for redressal of grievances of consumers' to be constituted by each distribution licensee in accordance with these Regulations;