Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Uttarakhand - Subsection Section 92(c) in Uttarakhand Co-Operative Societies Act, 2003 (c)by the civil court having jurisdiction over the matter as if the order or award were the decree of that court.
