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[Cites 0, Cited by 0] [Section 49B] [Entire Act]

State of Chattisgarh - Subsection

Section 49B(4) in The Chhattisgarh Co-operative Societies Rules, 1962

(4)The Chairman of the concerned Apex Society shall send the name of the two nominated Directors to the Member Secretary of the Selection Committee 15 days before the meeting in writing.