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Himachal Pradesh High Court

Satya Devi vs . Yash Pal & Anr. on 13 July, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Satya Devi Vs. Yash Pal & Anr.

Cr. MMO No. 668/2021

13.07.2023 Present: Mr. Ajay Sharma, Advocate, vice Mr. .

Peeyush Verma, Advocate, for the petitioner.

Mr. Romesh Verma, Senior Advocate with Mr. Sumit Sharma, Advocate, for the respondents.

Learned vice counsel for the petitioner prays for available today.

r to an adjournment on the ground that arguing counsel is not As prayed, list on 12th September, 2023.

( Sushil Kukreja ) Judge 13th July, 2023 (raman) ::: Downloaded on - 13/07/2023 20:40:36 :::CIS