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State of Rajasthan - Section

Section 15 in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

15. Weekly Inspections.

- (l) On. one morning in every week, which shall usually be Monday, the Superintendent shall hold an inspection parade of all the inmates at which the Medical Officer shall also be present. At each such parade, the Superintendent shall satisfy himself-(a)that every inmate is provided with proper clothing and bedding;(b)that they are clean and tidy; and(c)that the rules and orders applicable to inmates are being duly carried out.
(2)The Superintendent shall, at every such place, hear and enquire into any complaints and requests that the inmates wish to make. It shall be his duty to hear the complaints and requests of inmates patiently and to afford them reasonable facilities for making such complaints and requests;
(3)Nothing in this behalf debar any inmate from making a complaint or request to the Superintendent at other times that at the weekly parade, and it shall be the duty of every member of the staff to produce the Superintendent without delay any inmate desiring to see him.