Section 4(a) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005
(a)Ex-officio members,-(i)The Secretary (Agriculture) to the Government of Himachal Pradesh. - Vice-Chairman;(ii)The Secretary (Horticulture) to the Government of Himachal Pradesh;(ii)The Secretary (Finance) to the Government of Himachal Pradesh;(iv)The Secretary (Forest) to the Government of Himachal Pradesh;(v)The Principal Chief Conservator of Forests, Himachal Pradesh;(vi)Director of Agriculture, Himachal Pradesh;(vii)Director of Horticulture, Himachal Pradesh;(viii)Registrar, Cooperative Societies, Himachal Pradesh;(ix)Chief General Manager of National Bank for Agriculture and Rural Development, Shimla; and(x)Managing Director of the Himachal Pradesh State Agricultural Marketing Board.
