Kerala High Court
Tharammal Kizhakkayil Vinodan vs Vatakara S.N.D.P Union Development And ... on 2 March, 2020
Author: B.Sudheendra Kumar
Bench: B.Sudheendra Kumar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE B.SUDHEENDRA KUMAR
MONDAY, THE 02ND DAY OF MARCH 2020 / 12TH PHALGUNA, 1941
OP(C).No.611 OF 2020
OS 39/2016 OF SUB COURT, VADAKARA
PETITIONER/S:
THARAMMAL KIZHAKKAYIL VINODAN
AGED 66 YEARS
S/O.PADMANABHAN.T., 'PADMALAYAM',
NARAYANANAGARAM, VATAKARA-673101, VATAKARA
AMSOM DESOM, VATAKARA TALUK, KOZHIKODE
DISTRICT.
BY ADVS.
SRI.U.K.DEVIDAS
SRI.K.K.ANILRAJ
RESPONDENT/S:
1 VATAKARA S.N.D.P UNION DEVELOPMENT AND WELFARE
SOCIETY,
NO.S-565/2001 HAVING ITS REGISTERED OFFICE,
S.N.D.P. UNION OFFICE, N.H.BY PASS ROAD,
NARAYANA NAGARAM, VATAKARA, REP. BY ITS
PRESIDENT, HEAD OF BOARD OF DIRECTOR, SNDP
UNION OFFICE, VATAKARA-673101.
2 PRESIDENT,
VATAKARA S.N.D.P. UNION DEVELOPMENT AND WELFARE
SOCIETY, S.N.D.P. UNION OFFICE, N.H. BY PASS
ROAD, NARAYANA NAGARAM, VATAKARA-673101.
3 SECRETARY,
S.N.D.P. UNION VATAKARA, S.N.D.P. UNION OFFICE,
VATAKARA N.H. BY PASS ROAD, NARAYANANAGARAM,
VATAKARA-673101.
Case No. OPC 611/2020
-2-
4 P.M.RAVEENDRAN,
S/O.LATE KANARAN, AGED 60 YEARS, PRESIDENT
VATAKARA S.N.D.P. UNION DEVELOPMENT AND WELFARE
SOCIETY, NO.S-565 HAVING ITS REGISTERED OFFICE,
S.N.D.P. UNION OFFICE, N.H. BY PASS ROAD,
NARAYANA NAGARAM, VATAKARA-673101.
5 M.P.RAJAN,
S/O.POKKAN, AGED 57 YEARS, 'KEERTHANAM',
CHORODE AMSOM RAYARANGOTH DESOM, VATAKARA
TALUK-673106.
6 T.PARTHAN,
S/O.GOPALAN, AGED 72 YEARS, THEKKAYIL HOUSE,
EDACHERI AMSOM DESOM, VATAKARA TALUK-673502.
7 P.K.CHEKKOTTIL,
S/O.KANARAN, AGED 66 YEARS, POTHUVALKANDIYIL,
MARITHOMKARA AMSOM DESOM, VATAKARA TALUK-
673513.
8 KUMARAN KUNNUMMAL,
AGED 64 YEARS, S/O.KELAPPAN, SREENARAYANA
SCHOOL, MANIYOOR, PURAMERI AMSOM DESOM,
KOZHIKODE DISTRICT-673503.
9 NANU,
S/O.KANNAN, ARAYAKKOOL, EDACHERI AMSOM DESOM,
VATAKARA TALUK-673502.
10 V.P.KRISHNAN,
S/O.KANNAN, CHITHIRA, VALIYA PARAMBATH,
KUNNUMMAL AMSOM DESOM, VATAKARA TALUK-673507.
11 K.T.K.BALAKRISHNAN,
AGED 58 YEARS, S/O.NANU, SHIJINA NIVAS,
P.O.ONCHIYAM, VATAKARA TALUK, KOZHIKODE
DISTRICT-673308.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
02.03.2020, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Case No. OPC 611/2020
-3-
ORDER
In this Original Petition, the prayer of the petitioner is to issue direction to the court below to dispose of O.S.No.39 of 2016 expeditiously.
2. The learned counsel for the petitioner has submitted that the petitioner has not so far filed any application before the court below seeking for the expeditious disposal of the above suit. The learned counsel for the petitioner has further submitted that the petitioner is prepared to file application in this regard before the court concerned. In view of the above submission and also taking into consideration of the fact that most of the parties herein are senior citizens, it is directed that if the Case No. OPC 611/2020 -4- petitioner files any application before the court below for the expeditious disposal of O.S. No.39 of 2016, the court below shall consider and dispose of the said application, in accordance with law, as expeditiously as possible and at any rate, within a period of 20 days from the date of filing of the application.
This O.P.(C) stands disposed of as above.
B. SUDHEENDRA KUMAR, JUDGE.
dl/ Case No. OPC 611/2020 -5- APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE PLAINT IN O.S.NO.39 OF 2016 BEFORE THE SUBORDINATE JUDGES COURT, VATAKARA DATED 5.11.2016.
EXHIBIT P2 TRUE COPY OF THE PETITION IN IA.NO.802/2016 O.S.NO.39 OF 2016 BEFORE THE SUBORDINATE JUDGES COURT, VATAKARA DATED 4.11.2016.
EXHIBIT P3 COPY OF THE COUNTER STATEMENT DELIVERED IN EXT.P2 BY DEFENDANTS 1 TO4 DATED 23.11.2016.
EXHIBIT P4 TRUE COPY OF THE JUDGMENT DATED 2.4.2018 IN O.P.NO.696/2018 PASSED BY THIS HON'BLE COURT.
EXHIBIT P5 TRUE COPY OF THE COMMON ORDER DATED 22.7.2019 IN I.A.603/2018 PASSED BY THE TRIAL JUDGE.
EXHIBIT P6 TRUE COPY OF THE PETITION IN O.P.NO.2574/2019 WITHOUT EXHIBITS DATED 1.10.2019.
EXHIBIT P7 TRUE COPY OF THE APPLICATION DATED 4.10.2019.