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[Cites 0, Cited by 0] [Section 253] [Entire Act]

State of West Bengal - Subsection

Section 253(1) in The Calcutta Municipal Corporation Act, 1980

(1)The Municipal Commissioner shall fix hydrants on water mains (other than trunk mains) at such places as may be most convenient for affording a supply of water for extinguishing any fire which may break out and shall keep in good order and from time to time replace every such hydrant.