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Madras High Court

A.Rita Mary vs The Government Of Tamil Nadu on 22 August, 2023

Author: G.K.Ilanthiraiyan

Bench: G.K.Ilanthiraiyan

                                                                W.P.Nos.24556, 24558 and 24560 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 22.08.2023

                                                      CORAM

                             THE HONOURABLE MR.JUSTICE G.K.ILANTHIRAIYAN

                                       W.P.Nos.24556, 24558 and 24560 of 2023
                                    and W.M.P.Nos.23971, 23975 and 23978 of 2023

                     1. A.Rita Mary                  ... Petitioner in W.P.No.24556 of 2023
                     2. A.Arul Prakash Prabu         ... Petitioner in W.P.No.24558 of 2023
                     3. Sylvia P                     ... Petitioner in W.P.No.24560 of 2023

                                                      -Vs-
                     1. The Government of Tamil Nadu,
                        represented by its Secretary,
                        The Department of School Education,
                        Fort St.George, Chennai-600 009.

                     2. The Director of School Education,
                        DPI Campus,
                        College Road,
                        Chennai-600 006.

                     3. The District Educational Officer (Anglo-Indian),
                        The office of the District Educational Officer,
                        No.9, Kamarajar Salai,
                        Triplicane, Chennai-05.

                     4. The Correspondent,
                        St.Bede's Anglo-Indian Higher Secondary School,
                        No.37, Santhome High Road, Santhome,
                        Chennai-600 004.                  ... Respondents in all W.Ps



                     Page 1 of 6
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                                                               W.P.Nos.24556, 24558 and 24560 of 2023




                     Prayer in W.P.No.24556 of 2023:- Writ Petition filed under Article 226
                     of Constitution of India for the issuance of Writ of Mandamus, directing
                     the respondents 1 to 3 to issue orders approving the appointment of the
                     petitioner Mrs. A.Rita Mary, working as B.T. Asst (Social Science) in
                     the fourth respondent St. Bede's Anglo - Indian Higher Secondary School
                     No.37, Santhome High road, Santhome, Chennai-600 004 w.e.f.
                     01.06.2018, with all service and monetary benefits.


                     Prayer in W.P.No.24558 of 2023:- Writ Petition filed under Article 226
                     of Constitution of India for the issuance of Writ of Mandamus, directing
                     the respondents 1 to 3 to issue orders approving the appointment of the
                     petitioner Mr.A.Arul Prakash Prabu, working as B.T. Asst (Maths) in the
                     fourth respondent St. Bede's Anglo - Indian Higher Secondary School
                     No.37, Santhome High road, Santhome, Chennai-600 004 w.e.f.
                     03.06.2019, with all service and monetary benefits.


                     Prayer in W.P.No.24560 of 2023:- Writ Petition filed under Article 226
                     of Constitution of India for the issuance of Writ of Mandamus, directing
                     the respondents 1 to 3 to issue orders approving the appointment of the
                     petitioner Mrs. Sylvia P, working as Middle Grade Asst. in the fourth
                     respondent St. Bede's Anglo - Indian Higher Secondary School No.37,
                     Santhome High road, Santhome, Chennai-600 004 w.e.f. 02.01.2019,
                     with all service and monetary benefits.


                     Page 2 of 6
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                                                                        W.P.Nos.24556, 24558 and 24560 of 2023

                                                          In All W.Ps

                                        For Petitioners    : Dr.Xavier Arulraj, Standing Counsel
                                                            for Father Xavier Associates

                                        For R1 to R3       : Mr.M.Alagu Goutham
                                                             Government Advocate

                                                    COMMON ORDER

These Writ Petitions have been filed directing the respondents 1 to 3 to approve the petitioners' appointments in their respective posts in the fourth respondent school.

2. Heard the learned counsel for the petitioners and the learned counsel for the respondents 1 to 3 and perused the materials available on record.

3. The petitioners were appointed as Teachers in the vacancies arising out of retired teachers. After their appointment, the fourth respondent had already sent a proposal to approve their appointments in their respective posts. However, it is pending with the third respondent.

4. Therefore, it would be appropriate to direct the third respondent Page 3 of 6 https://www.mhc.tn.gov.in/judis W.P.Nos.24556, 24558 and 24560 of 2023 to consider their appointments for approval within the stipulated time.

Accordingly, the third respondent is directed to consider the proposal sent by the fourth respondent for approval of the petitioners' appointments, on merits and in accordance with law, within a period of twelve weeks from the date of receipt of a copy of this order.

5. With the above directions, this Writ petition is disposed of.

Consequently, connected Miscellaneous petitions are closed. No costs.

22.08.2023 Internet : Yes Index : Yes/No Speaking order/Non-speaking order mn/nsl Page 4 of 6 https://www.mhc.tn.gov.in/judis W.P.Nos.24556, 24558 and 24560 of 2023 To

1. The Secretary, The Government of Tamil Nadu, The Department of School Education, Fort St.George, Chennai-600 009.

2. The Director of School Education, DPI Campus, College Road, Chennai-600 006.

3. The District Educational Officer (Anglo-Indian), The office of the District Educational Officer, No.9, Kamarajar Salai, Triplicane, Chennai-05.

4. The Correspondent, St.Bede's Anglo-Indian Higher Secondary School, No.37, Santhome High Road, Santhome, Chennai-600 004.

Page 5 of 6

https://www.mhc.tn.gov.in/judis W.P.Nos.24556, 24558 and 24560 of 2023 G.K.ILANTHIRAIYAN, J.

mn W.P.Nos.24556, 24558 and 24560 of 2023 22.08.2023 Page 6 of 6 https://www.mhc.tn.gov.in/judis