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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Odisha - Subsection

Section 51(2)(v) in The Board's Excise Rules, 1965

(v)"Special denaturants" are as mentioned in the formulae for denaturing alcohol prepared by the Standing Technical Committee in the Development Wing of the Ministry of Commerce and Industry, Ministry of Finance (Department of Revenue), Government of India ;