Delhi High Court - Orders
Hrithik Rana vs Delhi University Sports Council & Ors on 10 December, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10120/2020 & CM No.32248/2020
HRITHIK RANA ..... Petitioner
Through Mr.Avadh Kaushik, Adv.
versus
DELHI UNIVERSITY SPORTS
COUNCIL & ORS. ..... Respondents
Through Mr.Mohinder J.S.Rupal, Standing
Counsel with Mr.Hardik Rupal, Adv.
for R-1 & 2/University of Delhi
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 10.12.2020 This hearing is conducted through video conferencing. Learned counsel for respondents No.1 and 2 seeks some time to take instructions regarding the claim of the petitioner for selection to the sports quota.
List on 17.12.2020 in the category of 'Fresh Matters'.
JAYANT NATH, J.
DECEMBER 10, 2020/v