Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act] State of Bihar - Subsection Section 32(2)(m) in The Bihar Public Irrigation and Drainage Works Act, 1947 (m)to prescribe the manner in which objections made under sub-section (2) of Section 22 shall be considered;