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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(1) in The Karnataka Electricity (Taxation on Consumption or Sale) Act, 1959

(1)This Act may be called the [Karnataka] [Adapted by the Karnataka Adaptations of Laws Order, 1973, w.e.f.01.11.1973] Electricity (Taxation on Consumption [or sale] [Inserted by Act of 31of 2013 w.e.f.05.03.2013]) Act, 1959.