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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(5)(c) in Rajasthan private Security Agencies (Regulation) Rules, 2006

(c)specifically state if there is a criminal case registered against, the person at any point of time or if he has every been convicted of criminal offence punishable with imprisonment.