Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 4 in The M.P. Govansh Vadh Pratishedh Adhiniyam, 2004 4. Prohibition of slaughter of cow progeny. - No person shall slaughter or cause to be slaughtered or offer or cause to be offered, for slaughter of any cow progeny.
